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[Cites 0, Cited by 0] [Section 41(15)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(15)(e) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(e)the interest on the amounts spent on the provision and maintenance of furniture and equipment provided for in the canteen.