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State of Madhya Pradesh - Section

Section 12 in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016

12. Termination of agreement by mutual consent.

- The Bhumiswami and Bataidar may terminate the agreement even before the expiry of term of agreement with mutual consent and may furnish the same to the Tehsildar.