Delhi High Court - Orders
Raghav Chadha vs Ramesh Bidhuri & Ors on 6 November, 2023
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EL.PET. 3/2019
RAGHAV CHADHA ..... Petitioner
Through: Mr. Raghav Chadha, Mr.
Prashant Manchanda, Ms.
Nancy Shah, Mr. Angad
Singh and Adv Haridas
Medha Dilip, Advs. .
versus
RAMESH BIDHURI & ORS. ..... Respondents
Through: None
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. SHUCHI
LALER (DHJS)
ORDER
% 06.11.2023
1. As per office note, PF has not been filed.
2. Learned counsel for petitioner submits that he has filed PF vide diary no. 2020521/2023. He is requested to check it up with the registry.
3. Respondents be served in terms of previous order on PF, if already filed otherwise on filing of PF through all permissible modes returnable for 06.05.2024.
SHUCHI LALER (DHJS), JOINT REGISTRAR (JUDICIAL NOVEMBER 6, 2023/cd Click here to check corrigendum, if any This is a digitally signed order.
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