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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(7) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(7)The record of the case for the use of the Special Appellate Tribunal shall consist of all material papers on which either party proposes to rely at the hearing of the appeal.