Supreme Court - Daily Orders
Commissioner Of Income Tax-1 vs Indian Petrochemical Corporation Ltd on 1 May, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.26 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8923/2017
(Arising out of impugned final judgment and order dated 19/07/2016
in ITA No. 1492/2008 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX-1 Petitioner(s)
VERSUS
INDIAN PETROCHEMICAL CORPORATION LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 01/05/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Ranjit Kumar, Solicitor General
Mr. H. R. Rao, Adv.
Mr. S. A. Haseeb, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No. 6115 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.05.03 13:55:27 IST Reason: