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Supreme Court - Daily Orders

Commissioner Of Income Tax-1 vs Indian Petrochemical Corporation Ltd on 1 May, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.26                                  COURT NO.7                  SECTION IIIA

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special     Leave   to   Appeal     (C)......CC   No(s).
     8923/2017

     (Arising out of impugned final judgment and order dated 19/07/2016
     in ITA No. 1492/2008 passed by the High Court Of Gujarat At
     Ahmedabad)

     COMMISSIONER OF INCOME TAX-1                                           Petitioner(s)

                                                      VERSUS

     INDIAN PETROCHEMICAL CORPORATION LTD                                   Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 01/05/2017 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                     Mr. Ranjit Kumar, Solicitor General
                                           Mr. H. R. Rao, Adv.
                                           Mr. S. A. Haseeb, Adv.
                                           Mrs. Anil Katiyar, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal No. 6115 of 2016.

(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.05.03 13:55:27 IST Reason: