Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22B(4)] [Section 22B] [Entire Act]

State of Maharashtra - Subsection

Section 22B(4)(b) in Maharashtra Police Act

(b)has been convicted by a court of law or against whom criminal charges have been framed by a court of law; or