Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(5)(ii) in The Gujarat Agricultural Produce Markets Act, 1963 (ii)the market committee shall be reconstituted within such period not exceeding one year in the aggregate as may be specified in the order.