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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(4)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)After the interchange of visits between the Senior Officers has taken place, the Captains or other officers in command of the several ships of war arriving shall visit the Captains or other officers in command of the warships in port, who shall return their visits.