Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act] Union of India - Subsection Section 32(5)(a) in The Mineral Conservation and Development Rules, 2017 (a)a key plan on a scale of 1: 50,000 incorporating the following: