Section 34(2)(j) in Tamil Nadu Shops and Establishments Act, 1947
(j)deductions for payments to co-operative societies approved in this behalf by the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government or to a scheme of insurance maintained by the Indian Post Office or by any insurance company approved in this behalf by the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government;