Custom, Excise & Service Tax Tribunal
Idar Taluka Sahakari Kharid Vechan ... vs Surat-I on 6 December, 2022
CUSTOMS,EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
WEST ZONAL BENCH : AHMEDABAD
REGIONAL BENCH : COURT NO. 3
EXCISE Appeal No. 11283 of 2019-DB
[Arising out of Order-in-Original/Appeal No SUR-EXCUS-COM-01-18-19 dated 18.03.2019
passed by Commissioner of Central Excise, Customs and Service Tax-SURAT-I]
Idar Taluka Sahakari Kharid Vechan Sangh Limited ...Appellant
Opp. Vijay Market, Tower Road, Idar
SABARKANTHA, GUJARAT-383430
VERSUS
C.C.E. & S.T.-Surat-i ...Respondent
NEW BUILDING...OPP. GANDHI BAUG,
CHOWK BAZAR, SURAT, GUJARAT-395001
APPEARANCE:
Present For the Appellant : Ms. Ruhi Jhota, Advocate
Present For the Respondent : Shri G. Kirupanandan, Superintendent (AR)
CORAM:
HON'BLE MEMBER (JUDICIAL), RAMESH NAIR
HON'BLE MEMBER (TECHNICAL), RAJU
DATE OF HEARING : 06/12/2022
ORDER
Appeal disposed of. For order, see order of date in Excise Appeal No. 11109 of 2019.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) KL