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Custom, Excise & Service Tax Tribunal

Idar Taluka Sahakari Kharid Vechan ... vs Surat-I on 6 December, 2022

     CUSTOMS,EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
                     WEST ZONAL BENCH : AHMEDABAD

                        REGIONAL BENCH : COURT NO. 3

                    EXCISE Appeal No. 11283 of 2019-DB

[Arising out of Order-in-Original/Appeal No SUR-EXCUS-COM-01-18-19 dated 18.03.2019
passed by Commissioner of Central Excise, Customs and Service Tax-SURAT-I]

Idar Taluka Sahakari Kharid Vechan Sangh Limited                   ...Appellant
Opp. Vijay Market, Tower Road, Idar
SABARKANTHA, GUJARAT-383430

                               VERSUS
C.C.E. & S.T.-Surat-i                                              ...Respondent
NEW BUILDING...OPP. GANDHI BAUG,
CHOWK BAZAR, SURAT, GUJARAT-395001


APPEARANCE:
Present For the Appellant    : Ms. Ruhi Jhota, Advocate
Present For the Respondent     : Shri G. Kirupanandan, Superintendent (AR)

CORAM:

HON'BLE MEMBER (JUDICIAL), RAMESH NAIR
HON'BLE MEMBER (TECHNICAL), RAJU

                                            DATE OF HEARING : 06/12/2022

                                        ORDER

Appeal disposed of. For order, see order of date in Excise Appeal No. 11109 of 2019.

(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) KL