Delhi High Court - Orders
Gaon Sabha, Kamalpur Mazra Burari ... vs Dhanesh Tyagi And Ors on 8 January, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10340/2017
GAON SABHA, KAMALPUR MAZRA BURARI THROUGH:
B.D.O NORTH ..... Petitioner
Through: Mr. S.K. Tripathi, ASC with
Mr. Shashank Tiwari, Advocate.
versus
DHANESH TYAGI AND ORS. ..... Respondents
Through: Mr. Counsel (Appearance not given)
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 08.01.2019 Counsel for the petitioner seeks some more time to file rejoinder. One last opportunity is granted to file rejoinder.
List on 15.04.2019.
I.S.MEHTA, J JANUARY 08, 2019 nd