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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Punjab - Subsection

Section 90(5) in The Punjab Distillery Rules, 1932

(5)All the particulars of gauge and proof must be recorded at the time of removal in the appropriate columns of the warehouse register in Form D-21 instead of on the pass, as in the case of ordinary issues. The quantity removed in proof litres will be shown as transferred to the warehouse in the appropriate column of the issue register in Form D-14, but it is important that the removal should not be classed with the issue.