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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3) in West Bengal Stamp Rules, 1994

(3)The following officers may discharge the functions of the Proper Officer under sub-rule (2), namely :
(i)any principal assistant of the Proper Officer empowered by the State Government in this behalf;
(ii)in Calcutta, the Deputy Collector and the Superintendent of Stamps of the Collector's office.