Supreme Court - Daily Orders
Shivmuni Ram vs Union Of India Thr. Cbi on 1 December, 2014
Bench: Madan B. Lokur, R. Banumathi
ITEM NO.31 COURT NO.9 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
22956/2014
(Arising out of impugned final judgment and order dated 03/03/2014
in ABA No. 4713/2013 and order dated 19/09/2014 in ABA No.
3011/2014 passed by the High Court Of Jharkhand At Ranchi)
SHIVMUNI RAM Petitioner(s)
VERSUS
UNION OF INDIA THR. CBI Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 01/12/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Gaurav Agrawal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.12.02 12:32:58 IST Reason: