Supreme Court - Daily Orders
Somjeet Mallick vs The State Of Jharkhand on 15 September, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.15 COURT NO.8 SECTION II A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.23725/2017
(Arising out of impugned final judgment and order dated 06-01-2016
in WP No.182/2015 passed by the High Court Of AJharkhand At Ranchi)
SOMJEET MALLICK Petitioner(s)
VERSUS
STATE OF JHARKHAND & ORS. Respondent(s)
(IA No.85109/2017-CONDONATION OF DELAY IN FILING)
Date : 15-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Amit Singh, Adv.
Mr. Rajan Singh, Adv.
Mr. Md. Shahid Anwar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
Pending application, if any, stands disposed of.
(ASHA SUNDRIYAL) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.09.16
12:43:24 IST
Reason: