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Supreme Court - Daily Orders

Somjeet Mallick vs The State Of Jharkhand on 15 September, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.15                              COURT NO.8                SECTION II A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No.23725/2017

     (Arising out of impugned final judgment and order dated 06-01-2016
     in WP No.182/2015 passed by the High Court Of AJharkhand At Ranchi)

     SOMJEET MALLICK                                                    Petitioner(s)

                                                    VERSUS

     STATE OF JHARKHAND & ORS.                                      Respondent(s)

     (IA No.85109/2017-CONDONATION OF DELAY IN FILING)


     Date : 15-09-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr. Amit Singh, Adv.
                                       Mr. Rajan Singh, Adv.
                                       Mr. Md. Shahid Anwar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed on the ground of delay as well as on merits.

Pending application, if any, stands disposed of.





     (ASHA SUNDRIYAL)                                                (CHANDER BALA)
       COURT MASTER                                                   COURT MASTER
Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2017.09.16
12:43:24 IST
Reason: