Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(u) in Punjab Urban Planning and Development Authority Building Rules, 2013

(u)"floor area ratio" means the ratio derived by dividing, the total covered area of all floors, (excluding the area of basement storey used for storage, services and parking, stilts used for parking and separate multi level parking block) by the area of plot;