Section 294 in Rajasthan Land Revenue (Land Records) Rules, 1957

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State of Rajasthan - Section

Section 294 in Rajasthan Land Revenue (Land Records) Rules, 1957

294. Reservations.- (i) Out of the candidates thus selected for admission to the Training School, seats shall be reserved for candidates belonging to the Scheduled Castes and the Scheduled Tribes in accordance with the orders/instructions as may be issued by the Government from time to time.

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