Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 4 in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962 4. [* * *] [Deleted by Notification No. ICH. 1172/23600-L-8, dated 3rd October, 1975, vide M. G. G., Part IV-B dated 7.10.1975.].
