Section 15 in The Punjab School Education Board Employees (Conduct) Regulations, 1978
15. Unauthorised Communication or Information.
- No employee shall except in accordance with any general or special order of the Board in the performance in good faith of the duties assigned to him, communicate directly or indirectly any official document or any part thereof, or information to any other employee of the Board or any other person to whom he is not authorised to communicate such documents or information.
