Supreme Court - Daily Orders
Devi Dayal Singla vs High Court Of Judicature At Allahabad on 26 November, 2018
Bench: Kurian Joseph, Hemant Gupta
ITEM NO.26 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1382/2018
DEVI DAYAL SINGLA Petitioner(s)
VERSUS
HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR. Respondent(s)
(FOR ADMISSION and IA No.165630/2018-APPROPRIATE ORDERS/DIRECTIONS)
Date : 26-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Abhas Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
The petitioner is provisionally permitted to participate in the main examination. However, we make it clear that mere participation will not entitle him for any equity.
Tag with W.P.(C) No.1343/2018.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2018.11.27
18:32:28 IST
Reason: