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Supreme Court - Daily Orders

Devi Dayal Singla vs High Court Of Judicature At Allahabad on 26 November, 2018

Bench: Kurian Joseph, Hemant Gupta

     ITEM NO.26                                 COURT NO.3                    SECTION X

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                    No(s).    1382/2018

     DEVI DAYAL SINGLA                                                         Petitioner(s)

                                                         VERSUS

     HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR.                              Respondent(s)

     (FOR ADMISSION and IA No.165630/2018-APPROPRIATE ORDERS/DIRECTIONS)


     Date : 26-11-2018 This petition was called on for hearing today.


     CORAM :
                                HON'BLE MR. JUSTICE KURIAN JOSEPH
                                HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                    Mr. Abhas Kumar, AOR

     For Respondent(s)

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Issue notice.

The petitioner is provisionally permitted to participate in the main examination. However, we make it clear that mere participation will not entitle him for any equity.

Tag with W.P.(C) No.1343/2018.

     (NARENDRA PRASAD)                                                    (RENU DIWAN)
       COURT MASTER                                                   ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2018.11.27
18:32:28 IST
Reason: