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[Cites 0, Cited by 0] [Section 22B(4)] [Section 22B] [Entire Act]

State of Maharashtra - Subsection

Section 22B(4)(e) in Maharashtra Police Act

(e)holds or has held any political office, including that of member of Parliament or State Legislature or a local body, or is or was an office bearer of any political party or any organization connected with a political party; or