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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2)(a) in The Orissa State Commission for Women Act, 1993

(a)salaries and allowances payable to, and the other terms and conditions of service of the Chairperson and Members under Sub-section (5) of Section 4 and of officers and other employees under Sub-section (2) of Section 5;