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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(2)The modifications of delineated Water Users' Association Area in sub-section (1) shall be notified by the District Collector and would be based on recommendations made by the Canal Officer in Charge of Irrigation project and such Canal Officer shall arrive at the recommendation made in this regard only after consultation with the farmers who are proposed beneficiaries under such Schemes.