Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Indian Electricity Rules, 1956 14. Form of draft license .-The form of draft license contained in Annexure III may, with such variation as the circumstances of each case require, be used for the purposes of rules 11 and 13 and if used, shall be sufficient.
