Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(3) in The Indian Electricity Rules, 1956

(3)For the purpose of calculating the factors of safety specified under sub-rule (2)-
(a)The maximum wind pressure shall be as specified in the relevant Indian Standards;
(b)For cylindrical bodies, the effective area shall be taken as full projected area exposed to wind pressure; and
(c)The maximum and minimum temperature shall be as specified in the relevant Indian Standard.