Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 297 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

297.

The [Land Management Committee] [Substituted by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.] will be allowed a commission on actual collection at a rate notified by Government.