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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3)(iii) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(iii)Licencee shall inform the Controlling Authority regarding any change in the address of persons forming the Agency, change of management within seven days of such change.