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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(8) in Bihar Employees' State Insurance Medical Service Rules, 1981

(8)Syllabus for the Examination-Section I-AccountsThe Examination in Accounts will be in two papers, each carrying 100 marks. There will be only one standard with 50 per cent as the pass marks. The following course is prescribed:-