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Himachal Pradesh High Court

Rameshwar Dutt vs . Arun Patiyal And Others on 20 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Rameshwar Dutt vs. Arun Patiyal and others .

CMP(M) No. 917 of 2022 20.07.2022 Present: Mr. Pranshul Sharma, Advocate for the applicant/ appellant.

CMP(M) No. 917 of 2022 By way of this application, a prayer has been made for condonation of delay of 12 days in filing the appeal.

As the delay in filing the appeal is of 12 days only, therefore, this Court is of the view that it will be in the interest of justice, in case, said application is allowed even without issuance of notice to the non-applicants, as no prejudice shall be caused to them and otherwise also taking into consideration the number of days of delay. Accordingly, this application is allowed and 12 days delay in filing the appeal is condoned.

RSA No. ______ of 2022 Be registered.

Notice to the respondents, returnable for 19.09.2022.

Steps for service be taken within one week.

List on 19.09.2022.

(Ajay Mohan Goel) Judge July 20, 2022 (narender) ::: Downloaded on - 20/07/2022 20:08:38 :::CIS