Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(24) in Madras General Clauses Act, 1891

(24)"Prescribed". - shall mean prescribed by rule, regulation by-laws made under the act, in which the word occurs.