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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(4)(vi) in Rajasthan Minor Mineral Concession Rules, 2017

(vi)a scanned copy of an affidavit of the applicant that he shall get land conversion from the Revenue Department for making brick kiln;