Delhi High Court - Orders
Deepak Nargis vs Union Of India & Ors on 11 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~4, 5, 6, 7, 8, 10, 12, 19 to 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3892/2022 & CM APPL. 11575/2022
DEEPAK NARGIS ..... Petitioner
Through: Ms. Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Shivank, Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Shruti, Mr. Anshuman, Advocates
Mr. Puneet Rai, Senior Standing
Counsel with Ms. Adeeba Mujahid,
Advocate for Income Tax Deptt.
+ W.P.(C) 4291/2022 & CM APPLs. 12765/2022, 12766/2022
RAJENDRA PRASAD NARGIS ..... Petitioner
Through: Ms. Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Shivank, Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Shruti, Mr. Anshuman, Advocates
Mr. Puneet Rai, Senior Standing
Counsel with Ms. Adeeba Mujahid,
Advocate for Income Tax Deptt.
+ W.P.(C) 4292/2022 & CM APPLs. 12767/2022, 12768/2022
SUDHA NARGIS ..... Petitioner
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 1 of 11
Signing Date:14.07.2022
13:04:39
Through: Ms. Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Shivank, Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Shruti, Mr. Anshuman, Advocates
Mr. Puneet Rai, Senior Standing
Counsel with Ms. Adeeba Mujahid,
Advocate for Income Tax Deptt.
+ W.P.(C) 5206/2022 & CM APPLs. 15446/2022, 18197/2022
RAVI BHARADWAJ ..... Petitioner
Through: Mr. Gaurav Jain, Ms. Akshita Goyal,
Mr.Shubham Gupta, Advocates
versus
ADDL. COMMISSIONER OF INCOME TAX ..... Respondent
Through: Mr. Puneet Rai, Senior Standing
Counsel with Ms. Adeeba Mujahid,
Advocate for Income Tax Deptt.
+ W.P.(C) 6261/2022 & CM APPL. 18887/2022,
KRISHNA KUMAR MOWDGAL ..... Petitioner
Through: Mr. Gaurav Jain, Ms. Akshita Goyal,
Mr.Shubham Gupta, Advocates
versus
ADDL COMMISSIONER OF INCOME TAX CENTRAL RANGE 2
NEW DELHI ..... Respondent
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 2 of 11
Signing Date:14.07.2022
13:04:39
Through:
+ W.P.(C) 6562/2022
DHARAM VIR CHUGH ..... Petitioner
Through: Mr. Gaurav Jain, Ms. Akshita Goyal,
Mr.Shubham Gupta, Advocates
versus
ASSISTANT DIRECTOR OF INCOME TAX, INVESTIGATION,
UNIT 4(1), NEW DELHI ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Zoheb Hossain,
Senior Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Advocates
+ W.P.(C) 8927/2022 & CM APPL. 26838/2022
ASHOK KUMAR SINGH ..... Petitioner
Through: Mr. Gautam Jain, Mr. Piyush Kumar
Kamal, Advocates
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Asheesh Jain, CGSC with
Mr.Adarsh Kumar Gupta, Mr. Keshav
Mann, Advocates for R-1 with
Mr.Bhaskar Pandey, Govt. Pleader
Mr. Sunil Agarwal, Senior Standing
Counsel with Mr.Tushar Gupta, Mr.
Utkarsh Tiwari, Advocates for
Income Tax Deptt.
+ W.P.(C) 217/2022 & CM APPLs. 606/2022, 607/2022
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 3 of 11
Signing Date:14.07.2022
13:04:39
MR MOHIT JAIN ..... Petitioner
Through: Mr. Sachit Jolly, Mr. Sohan Dua,
Advocates
versus
DY DIRECTOR OF INCOME TAX INV & ORS ...... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Shruti, Mr. Anshuman Das Gupta,
Advocates
+ W.P.(C) 3746/2022 & CM APPLs. 11129/2022, 11130/2022
MON MOHAN KOHLI THROUGH RISHAB KOHLI LEGAL
REPRESENTATIVE FOR FINANCIAL AND TAX MATTERS
APPOINTED BY THIS HONORABLE COURT ..... Petitioner
Through: Ms. Kavita Jha, Mr.Vaibhav
Kulkarni, Advocates
versus
ADDL. COMMISSIONER OF INCOME TAX ..... Respondent
Through: Mr. Puneet Rai, Senior Standing
Counsel with Ms. Adeeba Mujahid,
Advocate for Income Tax Deptt.
+ W.P.(C) 4225/2022 & CM APPLs. 12607/2022, 12608/2022
MADHULIKA TIWARI ..... Petitioner
Through: Mr. Tarun Chanana, Mr. Salil
Kapoor, Ms.Ananya Kapoor,
Advocates
versus
JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE,
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 4 of 11
Signing Date:14.07.2022
13:04:39
RANGE 5, DELHI AND ANR ...... Respondents
Through: Mr. Kunal Sharma, Ms. Zehra Khan,
Mr. Shray Nargolia, Advocates for
Income Tax Deptt.
+ W.P.(C) 4252/2022 & CM APPLs. 12654/2022, 12655/2022
ROHIT TIWARI ..... Petitioner
Through: Mr. Tarun Chanana, Mr. Salil
Kapoor, Ms.Ananya Kapoor,
Advocates
versus
JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE,
RANGE-5 & ANR ...... Respondents
Through: Mr. Ruchir Bhatia, Senior Standing
Counsel with Mr. Shlok Chandra, Ms.
Mansie Jain, Advocates
+ W.P.(C) 1503/2021 & CM APPLs. 4322/2021, 28424/2021
SURENDRA KUMAR JAIN ..... Petitioner
Through: Mr. Kapil Sibal, Senior Advocate,
Mr.Ajay Vohra, Mr. Rohit Jain, Mr.
Aniket D Agrawal, Mr. Pradeep
Chhindra, Advocates
versus
ADDL. COMMISSIONER OF INCOME TAX, CENTRAL RANGE-
5, NEW DELHI ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Zoheb Hossain,
Senior Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Advocates
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 5 of 11
Signing Date:14.07.2022
13:04:39
+ W.P.(C) 1692/2021 & CM APPL. 4850/2021
POONAM JAIN ..... Petitioner
Through: Mr. Ajay Vohra, Senior Advocate
with Mr. Rohit Jain, Mr. Aniket D
Agrawal, Mr. Abhisek Singvi,
Advocates
versus
ADDL. COMMISSIONER OF INCOME TAX CENTRAL RANGE
5 NEW DELHI ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Zoheb Hossain,
Senior Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Advocates
+ W.P.(C) 1693/2021 & CM APPL. 4853/2021
GEETIKA JAIN ..... Petitioner
Through: Dr. A M Singhvi, Senior Advocate,
Mr. Ajay vohra, Senior Advocate
with Mr. Rohit Jain, Mr. Aniket D
Agrawal, Advocates
versus
ADDL. COMMISSIONER OF INCOME TAX, CENTRAL RANGE-
5, NEW DELHI ..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Zoheb Hossain,
Senior Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Advocates
+ W.P.(C) 5012/2021 & CM APPL. 15355/2021
MANAVINDER SINGH ..... Petitioner
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 6 of 11
Signing Date:14.07.2022
13:04:39
Through: Mr. Ajay Vohra, Senior Advocate Mr.
Rohit Jain, Mr. Aniket D Agrawal,
Ms. Manisha Sharma, Mr. Abhisek
Singhvi, Advocates
versus
DY DIRECTOR OF INCOME TAX (INV) UNIT 3(4) NEW DELHI
..... Respondent
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Zoheb Hossain,
Senior Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Advocates
+ W.P.(C) 5561/2021 & CM APPL. 17235/2021
ROBERT VADRA ..... Petitioner
Through: Mr. Prateek Chadha, Mr. Gautam
Jain, Mr. Suman Jyoti Kaitan, Mr.
Faraz Khan, Mr. Vikas Kumar,
Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Shruti, Mr. Anshuman Das Gupta,
Advocates
+ W.P.(C) 5007/2021
ANIL KUMAR MITTAL ..... Petitioner
Through: Mr. Anirudh Bhaker, Mr. Arav
Pandit, Advocates
versus
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 7 of 11
Signing Date:14.07.2022
13:04:39
ADDL.COMMISSIONER OF INCOME TAX ..... Respondent
Through:
+ W.P.(C) 5170/2021
ANOOP KUMAR GUPTA ..... Petitioner
Through:
versus
ADDL.COMMISSIONER OF INCOME TAX ..... Respondent
Through:
+ W.P.(C) 5181/2021
ARUN KUMAR GUPTA ..... Petitioner
Through:
versus
ADDL.COMMISSIONER OF INCOME TAX ..... Respondent
Through:
+ W.P.(C) 5294/2021 & CM APPL. 16297/2021
DEEPAK TALWAR ..... Petitioner
Through: Mr. Tanveer Ahmed Mir, Mr.Shikhar
Sharma, Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Zoheb Hossain,
Senior Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 8 of 11
Signing Date:14.07.2022
13:04:39
Advocates
Mr. Ravi Prakash, CGSC with
Ms.Shruti, Mr. Anshuman Das Gupta,
Advocates
+ W.P.(C) 6092/2021 & CM APPL. 19281/2021
KRISHAN LAL MADHOK ..... Petitioner
Through: Mr. P D Gupta, Senior Advocate with
Mr.Atul Gupta, Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Kunal Sharma, Ms. Zehra Khan,
Mr.Shray Nargolia, Advocates for
Income Tax Deptt.
+ W.P.(CRL) 618/2019 & CRL.M.As. 4336/2019, 12696/2020,
4991/2021, 4992/2021, 4993/2021, 8400/2021, 12572/2021,
12573/2021
GAUTAM KHAITAN ..... Petitioner
Through: Mr. P V Kapur, Senior Advocate with
Mr. A T Patra, Mr. Madhav Khurana,
Mr. Aditya Ghadge, Mr. Sidhant
Kapur, Ms. Kaveri, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Kirtiman Singh,
CGSC, Mr. Zoheb Hossain, Senior
Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Advocates
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 9 of 11
Signing Date:14.07.2022
13:04:39
+ W.P.(CRL) 1877/2019 & CRL.M.As. 30829/2019, 12695/2020,
4955/2021, 4956/2021, 4957/2021, 19745/2021
RITU KHAITAN ..... Petitioner
Through: Mr. P V Kapur, Senior Advocate with
Mr. A T Patra, Mr. Madhav Khurana,
Mr. Aditya Ghadge, Mr. Sidhant
Kapur, Ms. Kaveri, Advocates
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Tushar Mehta, Solicitor General
of India with Mr. Kirtiman Singh,
CGSC, Mr. Zoheb Hossain, Senior
Standing Counsel, Mr. Vipul
Agrawal, Mr. Parth Semwal,
Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 11.07.2022
1. It has been brought to the notice of this Court by learned counsel appearing for the Department of Income Tax/Revenue that counter affidavit has not been filed in all the cases and they seek some time to file the same.
2. Let counter affidavit be filed within six weeks, in all cases where it has not been filed.
3. It has also been brought to the notice of this Court that some of the matters are listed for completion of pleadings before the Registrar. Let Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 10 of 11 Signing Date:14.07.2022 13:04:39 pleadings be completed and all the matters be listed together before the DB- IV on 27.09.2022.
SATISH CHANDRA SHARMA, C.J.
SUBRAMONIUM PRASAD, J JULY 11, 2022 hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA W.P.(C) 3892/2022 etc. Page 11 of 11 Signing Date:14.07.2022 13:04:39