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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

UT Chandigarh - Subsection

Section 35(2)(e) in The Chandigarh Real Estate (Regulation and Development) (General) Rules, 2016

(e)incase the adjudicating officer is satisfied on the basis of the submissions made that the complaint does not require any further inquiry it may dismiss the complaint;