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Himachal Pradesh High Court

Neelam Bhatia vs . State Of H.P. & Ors. on 13 September, 2022

Bench: Sabina, Sushil Kukreja

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Neelam Bhatia vs. State of H.P. & Ors.

CWPOA No.4221 of 2020 13.09.2022 Present: Mr. Rajesh Kumar Parmar, Advocate on behalf of Mr. Sandeep Datta, Advocate, for the petitioner.

Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.

Admit.

( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 13/09/2022 20:06:57 :::CIS