Section 247F in Rules of the High Court of Judicature for Rajasthan, 1952
247F.
. The paper book consist of fly leaf and index and copies and transliterations or translations of the following papers, namely-(a)election petition;(b)written statement;(c)further pleading, if any;(d)statement of parties or their pleaders recorded under rule 1 & 2 of Order X of the Code;(e)judgment under appeal;(f)memorandum of appeal; and(g)such evidence, oral or documentary or other papers, as the appellant may wish to refer to;
