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Delhi High Court - Orders

The Polo/Lauren Company L.P vs M/S Embassy Apparel on 14 December, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~19
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 452/2017 & I.A. 3422/2014, 2540/2018
                                 THE POLO/LAUREN COMPANY L.P.                                ..... Plaintiff
                                                    Through:      Mr. S. K. Bansal, Advocate.

                                                    versus

                                 M/S EMBASSY APPAREL                                      ..... Defendant
                                                    Through:      Mr. Bhavya Sethi and Mr. Akul
                                                                  Mehandru, Advocates with Mr. Arpan
                                                                  Veera, AR of Defendant.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                              ORDER

% 14.12.2022

1. Mr. S. K. Bansal, counsel for Plaintiff, states that another connected matter, being C.O. (COMM. IPD-CR) 782/2022, is listed before Court on 17th May, 2023.

2. Accordingly, re-notify on the said date, i.e., 17th May, 2023.

SANJEEV NARULA, J DECEMBER 14, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:15.12.2022 17:40:23