Delhi High Court - Orders
The Polo/Lauren Company L.P vs M/S Embassy Apparel on 14 December, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 452/2017 & I.A. 3422/2014, 2540/2018
THE POLO/LAUREN COMPANY L.P. ..... Plaintiff
Through: Mr. S. K. Bansal, Advocate.
versus
M/S EMBASSY APPAREL ..... Defendant
Through: Mr. Bhavya Sethi and Mr. Akul
Mehandru, Advocates with Mr. Arpan
Veera, AR of Defendant.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 14.12.2022
1. Mr. S. K. Bansal, counsel for Plaintiff, states that another connected matter, being C.O. (COMM. IPD-CR) 782/2022, is listed before Court on 17th May, 2023.
2. Accordingly, re-notify on the said date, i.e., 17th May, 2023.
SANJEEV NARULA, J DECEMBER 14, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:15.12.2022 17:40:23