Supreme Court - Daily Orders
Pr Commissioner Of Income Tax ... vs M/S Shri Ram Niwas Dham Trust on 29 July, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.35 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
13803/2016
(Arising out of impugned final judgment and order dated 09/02/2016
in DBITA No. 121/2015 passed by the High Court Of Rajasthan At
Jodhpur)
PR COMMISSIONER OF INCOME TAX (EXEMPTION) JAIPUR Petitioner(s)
VERSUS
M/S. SHRI RAM NIWAS DHAM TRUST Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 29/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. P.S. Patwalia, ASG
Mr. Prateek Jalan, Adv.
Ms. Natasha Vinayak, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with Civil Appeal No. 5091 of 2013 and other connected matters.
(Ashwani Thakur) (Tapan Kr. Chakraborty) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2016.08.01 17:14:40 IST Reason: