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Supreme Court - Daily Orders

Pr Commissioner Of Income Tax ... vs M/S Shri Ram Niwas Dham Trust on 29 July, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.35                                COURT NO.11                  SECTION IIIA

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for   Special   Leave   to    Appeal   (C)......CC   No(s).
     13803/2016

     (Arising out of impugned final judgment and order dated 09/02/2016
     in DBITA No. 121/2015 passed by the High Court Of Rajasthan At
     Jodhpur)

     PR COMMISSIONER OF INCOME TAX (EXEMPTION) JAIPUR                       Petitioner(s)

                                                      VERSUS

     M/S. SHRI RAM NIWAS DHAM TRUST                     Respondent(s)
     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 29/07/2016 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)                    Mr. P.S. Patwalia, ASG
                                          Mr. Prateek Jalan, Adv.
                                          Ms. Natasha Vinayak, Adv.
                                          Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

To be heard along with Civil Appeal No. 5091 of 2013 and other connected matters.

(Ashwani Thakur) (Tapan Kr. Chakraborty) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2016.08.01 17:14:40 IST Reason: