Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

K.S. Varghese vs St.Peter'S & Paul'S Syrian Orth.. on 12 April, 2017

Bench: Arun Mishra, Amitava Roy

                                           1


     ITEM NO.101                     COURT NO.11                SECTION XIA

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Civil Appeal No(s).      3674/2015

     K.S. VARGHESE & ORS                                     Appellant(s)

                                          VERSUS

     ST.PETER'S & PAUL'S SYRIAN ORTH.& ORS.                  Respondent(s)

     (With appln. For Directions and c/delay in filing Additional
     documents and exemption from filing O.T. and permission to file
     additional documents and directions and intervention )
     with
     I.A. 19 (Appln. For permission to bring on record additional facts
     and documents)

     WITH
     C.A. No. 3681/2015
     (With Interim Relief and Office Report)

     C.A. No. 3682/2015
     (With Interim Relief and Office Report)

     C.A. No. 3683/2015
     (With Office Report)

     C.A. No. 8790/2015

     C.A. No. 2036/2010
     (With Office Report)

     C.A. No. 8789/2015
     (With appln.(s) for permission to file additional documents and
     for exemption from filing O.T. )

     SLP(C) No. 35211/2015
     (With Interim Relief and Office Report)

     S.L.P.(C)...CC No. 22129/2015
     (With Office Report)

     SLP(C) No. 35599/2015
Signature Not Verified


     (With appln.(s) for directions and appln.(s) for permission to
Digitally signed by
NEELAM GULATI
Date: 2017.04.13

     file additional documents and Office Report)
14:39:39 IST
Reason:




     C.A. No. 8478/2012
     (With appln.(s) for intervention and directions and interim relief
     and Office Report)
                                   2


SLP(C) No. 28797/2015



Date : 12/04/2017 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE AMITAVA ROY

For the parties:

CA 3674/2015         Mr.   C.A. Sundaram, Sr. Adv.
(Appellant)          Mr.   S. Udaya Kumar Sagar, Adv.
                     Ms.   Bina Madhavan, Adv.
                     Ms.   Swati Bhardwaj, Adv.
                     Ms.   Ramandeep Kaur, Adv.
                     For   M/s. Lawyer's Knit & Co,Adv.


CA 8478/2012         Mr. K.V. Vishwanathan, Sr.Adv.
(Appellant)          Mr. E.M.S. Anam, Adv.

C.A. Nos.3674,
3681,3683/2015      Mr. P.J. Philip, Adv.
(Appellant)         Mr. P.K. Manohar, Adv.

                     Mr. Radha Shyam Jena, Adv.

For the applicant    Ms.   Maneesha Dhir, Adv.
CA 3674/2015         Mr.   Abhishek Kumar, Adv.
                     Mr.   Ashwin Rakesh, Adv.
                     Mr.   Ritesh Kumar, Adv.

                     Mr. P.K. Manohar, Adv.

                     Mr. A. Raghunath, Adv.

                     Mr.   Shyam Diwan, Sr. Adv.
                     Mr.   Vishnu Sharma, Adv.
                     Ms.   Anupama Sharma, Adv.
                     Ms.   Sonali Negi, Adv.

CA 2036/2010         Mr.   C.U. Singh, Sr. Adv.
(Appellant)          Mr.   Rohit Memman Alex, Adv.
                     Mr.   P. S. Sudheer,Adv.
                     Mr.   Rishi Maheshwari, Adv.
                     Ms.   Anne Mathew, Adv.
                     Ms.   Shruti Jose, Adv.
                                   3


SC 28797/2015        Mr.   V.K. Biju, Adv.
(Petitioner)         Mr.   Roy Isaak, Adv.
                     Mr.   Abhay Pratap Singh, Adv.
                     Mr.   N. Livingstone, Adv.
                     Mr.   N.P.R. Panickker, Adv.


C.A. 8789/2015       Mr.   K. Parasaran, Sr. Adv.
(Appellant)          Mr.   Mohan Parasaran, Sr. Adv.
                     Mr.   A. Raghunath,Adv.
                     Mr.   K.J. Kuriakose, Adv.
                     Mr.   P.V. Elias, Adv.
                     Mr.   S. Varghese, Adv.
                     Ms.   Yogmaya M.G.,Adv.
                     Mr.   Rajhans Rajeev Pandey, Adv.
                     Mr.   P.V. Elias, Adv.
                     Mr.   R. Issac, Adv.
                     Mr.   Ashwin Kumar D.S.,Adv.
                     Ms.   Aditi Dani, Adv.
                     Mr.   V.E. Gayathri, Adv.


CA 8790/2015         Mr.   K. Parasharan, Sr. Adv.
(Appellant)          Mr.   Vishnu Sharma, Adv.
                     Ms.   Anupama Sharma, Adv.
                     Mr.   P.J. Phillip, Adv.
                     Ms.   Sonali Negi, Adv.


(Respondent)         Mr.   K.K. Venugopal, Sr.Adv.
                     Mr.   Kuriakose Varghese, Adv.
                     Mr.   V. Shyamohan, Adv.
                     Ms.   Saumya Sharma, Adv.
                     Ms.   Taniya Pandey, Adv.
                     Mr.   Surya Prakash, Adv.
                     Mr.   A. Phukan, Adv
                     Mr.   E.M.S. Anam, Adv.

C.A. No. 3674/2015   Mr.   K.K. Venugopal, Sr.Adv.
(Respondent)         Mr.   S. Sreekumar, Sr.Adv.
                     Mr.   E.M.S. Anam, Adv.
                     Mr.   Ankur Talwar, Adv.

C.A. 3674/2015
(Respondent No.14)   Mr.   Vishnu Sharma, Adv.
                     Ms.   Anupama Sharma, Adv.
                     Mr.   P.J. Philip, Adv.
                     Ms.   Sonali Negi, Adv.


                     Mr. A. Raghunath, Adv.
                                       4

CA 3681/2015          Mr. S. Sreekumar, Sr.Adv.
(Respondent)          Mr. E.M.S. Anam, Adv.
                      Mr. Mathew P. Paul, Adv.

CA 3682/2015          Mr. Krishnan Venugopal, Sr.Adv.
(Respondent)          Mr. E.M.S. Anam, Adv.


CA 3683/2015          Mr. Vishnu Sharma, Adv.
(Respondent No.2)     Ms. Anupama Sharma, Adv.


CA 3683/2015          Mr. K.V. Vishwanathan, Sr.Adv.
(Respondent)          Mr. E.M.S. Anam, Adv.

CA 8789/2015          Mr. C.U. Singh, Sr.Adv.
(Respondent)          Mr. E.M.S. Anam, Adv.


CA 8790/2015          Mr. S. Sreekumar, Sr.Adv.
(Respondent)          Mr. E.M.S. Anam, Adv.

SC 35599/2015         Mr. S. Sreekumar, Sr.Adv.
SC 35211/2015         Mr. E.M.S. Anam, Adv.
CC 22129/2015
(Respondent)
                      Mr. A. Raghunath, Adv.

                      Mr. P.K. Manohar, Adv.

                      Mr. Sanjay Jain, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

In C.A. Nos. 3674, 3681, 3682, 3683, 8789 & 8790 of 2015, SLP(C)35211/2015, SLP (C)...CC 22129/2015, SLP(C) 35599, 28797 OF 2015 Delay condoned Issue notice.

Mr. E.M.S. Annam accepts notice. Leave granted.

Heard learned counsel appearing for the parties at great length.

Hearing concluded.

Judgment reserved.

Written submissions be filed within ten days.

5

IN C.A. Nos.2036 OF 2010 & 8478 OF 2012 Heard learned counsel at great length. Judgment reserved.

(NEELAM GULATI) (B. PARVATHI) (TAPAN KR. CHAKRABORTY) COURT MASTER COURT MASTER COURT MASTER