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[Cites 0, Cited by 0] [Section 115U] [Entire Act]

State of Goa - Subsection

Section 115U(1) in The Goa Panchayat Raj Act, 1994

(1)The Taluka Panchayat shall have powers to do acts necessary for or incidental to, the carrying out of the functions entrusted or delegated to it and, in particular, and without prejudice to the foregoing powers, to exercise all powers specified under this Act.