Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Odisha - Subsection Section 66(1) in The Orissa Children Act, 1982 (1)The Reformatory Schools Act, 1897 (2 of 1897) and Section 27 of the Code of Criminal Procedure, 1973 (2 of 1974) shall cease to apply to any area in which this Act has been brought into force.
