Section 120 in The Bihar Panchayat Election Rules, 2006
120. Publication of the details of election expenses.
- Within a period of seven days from receipt of the details of election expenses, the Returning Officer shall publish a notice specifying the date of receipt of such details and the place and time where inspection of such details may be made.This notice shall be published in the state/district Gazette and to be available for inspection on a payment of a fee of rupees ten.Such information shall also be displayed at the notice board of the Returning Officer.
