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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Central Silk Board Silkworm Seed Regulations, 2010

(d)"chawki rearing" means rearing of chawki silkworms to provide optimum conditions providing nutritious feed for the uniform growth of the silk-worms in the initial stages to facilitate the production of disease-free, robust, uniform and high quality cocoons;