Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(i) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(i)to approve proposals for selection of new sites by the market committee for establishment of principal or sub-market yard;