Supreme Court - Daily Orders
Pt. Nawin Sharma vs Branch Manager, Bank Of India on 8 May, 2017
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.50 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Diary No(s).
38125/2015
(Arising out of impugned final judgment and order dated 24/09/2015
in PIL No. 54771/2015 passed by the High Court Of Judicature at
Allahabad)
PT. NAWIN SHARMA Petitioner(s)
VERSUS
BRANCH MANAGER, BANK OF INDIA & ORS Respondent(s)
(office report for directions)
Date : 08/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBER]
For Petitioner(s) Petitioner-in-person (Not present)
For Respondent(s)
The Court made the following
O R D E R
Neither Petitioner-in-person nor anyone is present for the petitioner.
In view of the letter dated 8th March, 2016 circulated by Pt. Nawin Sharma, petitioner-in-person, praying for withdrawal of the subject SLP, the special leave petition is dismissed as withdrawn.
[O.P. SHARMA] [SUMAN JAIN]
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by OM
PARKASH SHARMA
Date: 2017.05.11
16:59:19 IST
Reason: