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Delhi High Court - Orders

The Cartoon Network Lp,Lllp And Another vs Gee Pee Foods Pvt Ltd And Ors on 5 February, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 835/2006
                                                THE CARTOON NETWORK LP,LLLP AND ANOTHER
                                                                                            ..... Plaintiffs
                                                             Through: Ms. Nancy Roy and Ms. Prakriti
                                                                      Varshney, Advocates.

                                                                                      versus

                                                GEE PEE FOODS PVT LTD AND ORS                                                    ..... Defendants
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                 ORDER

% 05.02.2024

1. The matter was passed over in the first call at the request of counsel for the Plaintiff. It is already 05:00 PM. Due to paucity of time, it is not possible to take up this matter today.

2. Re-notify on 29th May, 2024.

SANJEEV NARULA, J FEBRUARY 5, 2024 nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2024 at 01:13:15