Delhi High Court - Orders
The Cartoon Network Lp,Lllp And Another vs Gee Pee Foods Pvt Ltd And Ors on 5 February, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 835/2006
THE CARTOON NETWORK LP,LLLP AND ANOTHER
..... Plaintiffs
Through: Ms. Nancy Roy and Ms. Prakriti
Varshney, Advocates.
versus
GEE PEE FOODS PVT LTD AND ORS ..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.02.2024
1. The matter was passed over in the first call at the request of counsel for the Plaintiff. It is already 05:00 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 29th May, 2024.
SANJEEV NARULA, J FEBRUARY 5, 2024 nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2024 at 01:13:15