Supreme Court - Daily Orders
Sufia Khatun vs Union Of India on 18 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.16 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32844/2019
(Arising out of impugned final judgment and order dated
05-04-2018 in WPC No. 7217/2016 passed by the Gauhati High
Court)
SUFIA KHATUN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.145631/2019-CONDONATION OF
DELAY IN FILING and IA No.145632/2019-EXEMPTION FROM FILING
O.T.)
Date :18-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Ritesh Agrawal, AOR
Mr. Teejal Bhatia, Adv.
Mr. Aishwarya Aalakha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this petition with liberty to file Review Petition before the High Court.
Permission sought for is granted.
The special leave petition is dismissed as withdrawn with liberty afore-mentioned.
In case, the petitioner fails before the High Court liberty is granted to the petitioner to move this Court once over again challenging the main Signature Not Verified order as well as the order passed in the Review Digitally signed by CHARANJEET KAUR Date: 2019.12.18 Petition.
18:10:57 IST Reason:
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR