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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(d) in The Orissa Micro and Small Enterprises Facilitation Council Rules, 2008

(d)A member appointed under clauses (ii), (iii) and (iv) of Sub-section (1) of Section 21 shall cease to be a member of the Council if he ceases to represent the category or interest from which he was so appointed.