| SL. No. |
Year Act No. |
Short Title |
Extent of Repeal |
|
| (1) |
(2) |
(3) |
(4) |
(5) |
| 1. |
2012 |
2 |
The Karnataka Stamp (Second Amendment) Act,2011.
|
The whole |
| 2. |
2012 |
3 |
The Mysore (Religious and Charitable) InamsAbolition (Karnatka Amendment) Act, 2011.
|
The whole |
| 3. |
2012 |
4 |
The Karnataka Appropriation (No.5) Act, 2011. |
The whole |
| 4. |
2012 |
5 |
The Karnataka Appropriation (No.6) Act, 2011. |
The whole |
| 5. |
2012 |
6 |
The Karnataka Town And Country Planning(Amendment) Act, 2011.
|
The whole except Section 4 |
| 6. |
2012 |
7 |
The Karnataka Scheduled Castes, Scheduled Tribesand Other Backward Classes (Reservation of Appointment etc.,)(Amendment) Act, 2011.
|
The whole |
| 7. |
2012 |
9 |
The Karnataka Land Revenue (Second Amendment)Act, 2011.
|
The whole |
| 8. |
2012 |
12 |
The Karnataka Hindu Religious Institutions andCharitable Endowments (Second Amendment) Act, 2011.
|
The whole |
| 9. |
2012 |
13 |
The Karnataka Appropriation Act, 2012. |
The whole |
| 10. |
2012 |
14 |
The Karnataka Motor Vehicles Taxation(Amendment) Act, 2012.
|
The whole |
| 11. |
2012 |
15 |
The Karnataka Stamp (Amendment) Act, 2012. |
The whole |
| 12. |
2012 |
16 |
The Karnataka Appropriation (Vote on account)Act, 2012.
|
The whole |
| 13. |
2012 |
17 |
The Karnataka Value Added Tax (Amendment) Act,2012.
|
The whole |
| 14. |
2012 |
18 |
The Karnataka Taxation Laws (Amendment) Act,2012.
|
The whole |
| 15. |
2012 |
19 |
The Karnataka Municipalities and Certain OtherLaw (Amendment) Act, 2011.
|
The whole |
| 16. |
2012 |
20 |
The Karnataka Municipal Corporations and CertainOther Law (Amendment) Act, 2012.
|
The whole |
| 17. |
2012 |
22 |
The Karnataka Legislature Salaries, Pensions andAllowances (Amendment) Act, 2012.
|
The whole |
| 18. |
2012 |
25 |
The Karnataka Appropriation (No.2) Act, 2012. |
The whole |
| 19. |
2012 |
26 |
The Karnataka Appropriation (No.3) Act, 2012. |
The whole |
| 20. |
2012 |
27 |
The Karnataka Value Added Tax (Second Amendment)Act, 2012.
|
The whole |
| 21. |
2012 |
28 |
The Karnataka Co-operative Societies (SecondAmendment) Act, 2010.
|
The whole |
| 22. |
2012 |
29 |
The Karnataka Motor Vehicles Taxation (SecondAmendment) Act, 2012.
|
The whole except Section-5 |
| 23. |
2012 |
30 |
The Karnataka Police (Amendment) Act, 2012. |
The whole |
| 24. |
2012 |
31 |
The Karnataka Municipal Corporations and CertainOther Law (Second Amendment) Act, 2012.
|
The whole |
| 25. |
2012 |
32 |
The Karnataka Municipalities and Certain OtherLaw (Amendment) Act, 2012.
|
The whole |
| 26. |
2012 |
33 |
The Karnataka Homoeopathic Practitioners(Amendment) Act, 2012.
|
The whole except Section-5 |
| 27. |
2012 |
34 |
The Karnataka Command Areas Development(Amendment) Act, 2012.
|
The whole |
| 28. |
2012 |
35 |
The Karnataka Veterinary, Animal and FisheriesScience University (Amendment) Act, 2012.
|
The whole |
| 29. |
2012 |
36 |
The Karnataka Guarantee of Services to Citizens(Amendment) Act, 2012.
|
The whole |
| 30. |
2012 |
37 |
The Karnataka Private Medical Establishments(Amendment) Act, 2012.
|
The whole |
| 31. |
2012 |
38 |
The University of Agricultural Sciences andCertain Other Law (Amendment) Act, 2012.
|
The whole except Section 4 |
| 32. |
2013 |
1 |
The Karnataka Appropriation (No.4) Act, 2012. |
The whole |
| 33. |
2013 |
3 |
The Karnataka Co-operative Societies (Amendment)Act, 2012.
|
The whole |
| 34. |
2013 |
4 |
The Karnataka Souharda Sahakari (Amendment) Act,2012.
|
The whole |
| 35. |
2013 |
5 |
The Karnataka Local Authorities (Prohibition ofDefection) (Amendment) Act, 2012.
|
The whole |
| 36. |
2013 |
7 |
The Karnataka Legislature Salaries, Pensions andAllowances (Second Amendment) Act, 2012.
|
The whole |
| 37. |
2013 |
8 |
The Karnataka Legislature Salaries, Pensions andAllowances (Third Amendment) Act, 2012.
|
The whole |
| 38. |
2013 |
11 |
The Karnataka Land Revenue (Third Amendment)Act, 2011.
|
The whole |
| 39. |
2013 |
24 |
The Karnataka Appropriation Act, 2013. |
The whole |
| 40. |
2013 |
25 |
The Karnataka Appropriation (Vote on account)Act, 2013.
|
The whole |
| 41. |
2013 |
26 |
The Karnataka Excise (Amendment) Act, 2013. |
The whole except Section-4 |
| 42. |
2013 |
27 |
The Karnataka Taxation Laws (Amendment) Act,2013.
|
The whole |
| 43. |
2013 |
28 |
The Bangalore Water Supply and Sewerage(Amendment) Act, 2013.
|
The whole |
| 44. |
2013 |
29 |
The Karnataka Stamp (Amendment) Bill, 2013. |
The whole |
| 45. |
2013 |
30 |
The Karnataka Motor Vehicles Taxation(Amendment) Act, 2013.
|
The whole |
| 46. |
2013 |
31 |
The Karnataka Electricity (Taxation onConsumption) (Amendment) Act, 2013.
|
The whole |
| 47. |
2013 |
32 |
The Karnataka Value Added Tax (Amendment) Act,2013.
|
The whole |
| 48. |
2013 |
34 |
The Mysore Palace (Acquisition and Transfer)(Amendment) Act, 2013.
|
The whole |
| 49. |
2013 |
38 |
The Karnataka Agricultural Produce Marketing(Regulation and Development) (Amendment) Act, 2013.
|
The whole |
| 50. |
2013 |
49 |
The Karnataka Police (Amendment) Act, 2013. |
The whole |
| 51. |
2013 |
51 |
The Karnataka Land Revenue (Amendment) Act,2012.
|
The whole |
| 52. |
2013 |
52 |
The Karnataka Appropriation (No.2) Act, 2013. |
The whole |
| 53. |
2013 |
53 |
The Karnataka Taxation Laws (Second Amendment)Act, 2013.
|
The whole |
| 54. |
2013 |
54 |
The Karnataka Value Added Tax (Second Amendment)Act,2013.
|
The whole |
| 55. |
2013 |
55 |
The Karnataka Municipal Corporations (Amendment)Act, 2013.
|
The whole |
| 56. |
2013 |
57 |
The Karnataka Town And Country Planning AndCertain Other Laws (Amendment) Act, 2009.
|
The whole |
| 57. |
2013 |
58 |
The Karnataka Government Parks (Preservation)(Amendment) Act, 2013.
|
The whole |
| 58. |
2013 |
59 |
The Karnataka Appropriation (No.3) Act, 2013. |
The whole |
| 59. |
2013 |
60 |
The Karnataka Municipal Corporations (Amendment)Act, 2013.
|
The whole |
| 60. |
2013 |
61 |
The Karnataka Prevention of Dangerous Activitiesof Bootleggers, Drug-offenders, Gamblers, Goondas, ImmoralTraffic offenders and Slum-grabbers (Amendment) Act, 2009.
|
The whole |
| 61. |
2013 |
63 |
The Karnataka Appropriation (No.4) Act, 2013. |
The whole |
| 62. |
2013 |
64 |
The Karnataka Regulation of Stone Crushers(Amendment) Act, 2013.
|
The whole |
| 63. |
2013 |
66 |
The Karnataka Land Revenue (Amendment) Act,2013.
|
The whole |
| 64. |
2013 |
67 |
The Karnataka Town and Country Planning andCertain Other Laws (Amendment) Act, 2013.
|
The whole |
| 65. |
2014 |
1 |
The Rajiv Gandhi University of Health Sciences(Amendment) Act, 2013.
|
The whole |
| 66. |
2014 |
2 |
The Karnataka Slum Areas (Improvement andClearance) (Amendment) Act, 2013.
|
The whole |
| 67. |
2014 |
3 |
The Karnataka Industries (Facilitation)(Amendment) Act, 2013.
|
The whole |
| 68. |
2014 |
4 |
The Karnataka State Commission for women(Amendment) Act, 2013.
|
The whole |
| 69. |
2014 |
5 |
The Karnataka Agricultural Produce Marketing(Regulation and Development) (Second Amendment) Act, 2013.
|
The whole |
| 70. |
2014 |
6 |
The Universities of Agricultural Sciences(Amendment) Act, 2013.
|
The whole |
| 71. |
2014 |
8 |
The Karnataka Legislature Salaries, Pensions andAllowances (Amendment) Act, 2014.
|
The whole |
| 72. |
2014 |
10 |
The Karnataka Town and Country Planning(Amendment) Act, 2014.
|
The whole |
| 73. |
2014 |
11 |
The Karnataka Excise (Amendment) Act, 2014. |
The whole |
| 74. |
2014 |
13 |
The Karnataka Appropriation (Vote on account)Act, 2014.
|
The whole |
| 75. |
2014 |
14 |
The Karnataka Taxation Laws (Amendment) Act,2014.
|
The whole |
| 76. |
2014 |
15 |
The Karnataka Value added tax (Amendment) Act,2014.
|
The whole |
| 77. |
2014 |
16 |
The Karnataka Appropriation Act, 2014. |
The whole |
| 78. |
2014 |
17 |
The Karnataka Fiscal Responsibility (Amendment)Act, 2014.
|
The whole |
| 79. |
2014 |
18 |
The Karnataka Motor Vehicles Taxation(Amendment) Act, 2014.
|
The whole |
| 80. |
2014 |
19 |
The Karnataka Stamp (Amendment) Act, 2014. |
The whole except Section 4 |
| 81. |
2014 |
20 |
The Karnataka Agricultural Produce Marketing(Regulation and Development (Amendment) Act, 2014.
|
The whole |
| 82. |
2014 |
21 |
The Karnataka Municipal Corporations (Amendment)Act, 2014.
|
The whole |
| 83. |
2014 |
22 |
The Visvesvaraya Technological University(Amendment) Act, 2011.
|
The whole |
| 84. |
2014 |
23 |
The Karnataka Panchayat Raj (Second Amendment)Act, 2013.
|
The whole except Section-4 |
| 85. |
2014 |
24 |
The Karnataka Appropriation (No.2) Act, 2014. |
The whole |
| 86. |
2014 |
25 |
The Karnataka Appropriation (No.3) Act, 2014. |
The whole |
| 87. |
2014 |
26 |
The Karnataka Land Revenue (Amendment) Act,2014.
|
The whole |
| 88. |
2014 |
27 |
The Karnataka Land Reforms and Certain other Law(Amendment) Act, 2014.
|
The whole |
| 89. |
2014 |
28 |
The Karnataka Sugarcane (Regulation of purchaseand Supply) (amendment) Act, 2014.
|
The whole |
| 90. |
2014 |
30 |
The Karnataka Home Guards (Amendment) Act, 2014. |
The whole |
| 91. |
2014 |
31 |
The Karnataka Sakala Services (Amendment) Act,2014.
|
The whole |
| 92. |
2014 |
33 |
The Karnataka State commission for BackwardClasses (Amedment) Act, 2014.
|
The whole |
| 93. |
2014 |
34 |
The Karnataka Souharda Sahakari (Amendment) Act,2014.
|
The whole |
| 94. |
2014 |
35 |
The Karnataka Co-Operative Societies (Amendment)Act, 2014.
|
The whole |
| 95. |
2014 |
36 |
Sri Malai Mahadeswarawamy Kshethra DevelopmentAuthority (Amendment) Act, 2014.
|
The whole |
| 96. |
2014 |
37 |
The Universities of Agricultural Sciences(Amendment) Act, 2014.
|
The whole |
| 97. |
2015 |
01 |
The Karnataka Appropriation (No.4) Act, 2014. |
The whole |
| 98. |
2015 |
02 |
The Karnataka Land Reforms and Certain Other Law(Amendment) Act, 2014.
|
The whole |
| 99. |
2015 |
03 |
The Karnataka Stamp (Second Amendment) Act,2014.
|
The whole |
| 100 |
2015 |
04 |
The Karnataka Education (Amendment) Act, 2014. |
The whole |
| 101. |
2015 |
05 |
The Karnataka Value Added Tax (Second Amendment)Act, 2014.
|
The whole |
| 102. |
2015 |
06 |
The Karnataka Municipalities and Certain OtherLaw (Amendment) Act, 2014.
|
The whole |
| 103. |
2015 |
07 |
The Karnataka Land Revenue (Second Amendment)Act, 2012.
|
The whole |
| 104. |
2015 |
08 |
The Karnataka Preservation of Trees (Amendment)Act, 2014.
|
The whole |
| 105. |
2015 |
09 |
The Karnataka Court Fees and Suits Valuation(Amendment) Act, 2014.
|
The whole |
| 106. |
2015 |
12 |
The Karnataka Appropriation Act, 2015. |
The whole |
| 107. |
2015 |
11 |
The Karnataka State Universities (Amendment)Act, 2014.
|
The whole except section 4 |
| 108. |
2015 |
13 |
The Karnataka Appropriation (Vote On Account)Act, 2015.
|
The whole |
| 109. |
2015 |
14 |
The Karnataka Taxation Laws (Amendment) Act,2015.
|
The whole |
| 110. |
2015 |
15 |
The Karnataka Value Added Tax (Amendment) Act,2015.
|
The whole |
| 111. |
2015 |
16 |
The Karnataka Stamp (Amendment) Act, 2015. |
The whole |
| 112. |
2015 |
17 |
The Karnataka Panchayath Raj (Amendment) Act,2015.
|
The whole |
| 113. |
2015 |
18 |
The Karnataka Legislature Salaries, Pensions AndAllowances (Amendment) Act, 2015.
|
The whole |
| 114. |
2015 |
19 |
The Karnataka Ministers Salaries And Allowances(Amendment) Act, 2015.
|
The whole |
| 115. |
2015 |
20 |
The Karnataka Transparency In PublicProcurements (Amendment) Act, 2015.
|
The whole |
| 116. |
2015 |
23 |
The Karnataka State Civil Services (Regulationof Transfer of Teachers) (Amendment) Act, 2015.
|
The whole |
| 117. |
2015 |
24 |
The University of Horticultural Sciences(Amendment) Act, 2015.
|
The whole |
| 118. |
2015 |
27 |
The Karnataka Appropriation (No. 2) Act, 2015. |
The whole |
| 119. |
2015 |
28 |
The Karnataka Appropriation (No.3) Act, 2015. |
The whole |
| 120. |
2015 |
30 |
The Karnataka Small Cause Courts And CertainOther Law (Amendment) Act, 2015.
|
The whole |
| 121. |
2015 |
31 |
The Karnataka Land Revenue (Amendment) Act,2015.
|
The whole |
| 122. |
2015 |
32 |
The Karnataka State Civil Services (Regulationof Transfer of Teachers) (Second Amendment) Act, 2015.
|
The whole |
| 123. |
2015 |
33 |
The Karnataka Land Reforms (Amendment) Act,2015.
|
The whole |
| 124. |
2015 |
34 |
The Karnataka State Universities (Amendment)Act, 2015.
|
The whole except Sections 7 and 8. |
| 125. |
2015 |
35 |
The Karnataka Lokayukta (Amendment) Act, 2015. |
The whole |
| 126. |
2015 |
36 |
The Visveswaraiah Technological University(Amendment) Act, 2015.
|
The whole |
| 127. |
2015 |
37 |
The Karnataka Veterinary, Animal And FisheriesSciences University (Amendment) Act, 2014.
|
The whole |
| 128. |
2015 |
38 |
The Karnataka Town And Country Planning(Amendment) Act, 2015.
|
The whole |
| 129. |
2015 |
39 |
The Karnataka Professional EducationalInstitutions (Regulation of Admission And Determination of Fee)(Amendment) Act, 2015.
|
The whole |
| 130. |
2015 |
40 |
The Karnataka Appropriation (No. 5) Act, 2015. |
The whole |
| 131. |
2015 |
41 |
The Karnataka Forest (Amendment) Act, 2015. |
The whole |
| 132. |
2015 |
42 |
The Karnataka Municipal Corporation and certainother law (Amendment) Act, 2015.
|
The whole |
| 133. |
2015 |
43 |
The Karnataka Industries (Facilitation)(Amendment) Act, 2015.
|
The whole |
| 134. |
2015 |
44 |
The Karnataka Pachayat Raj (Second Amendment)Act, 2015.
|
The whole |