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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(3)(a) in The M.P. Vanijyik Kar Adhiniyam, 1994

(a)require the dealer to produce before him any accounts, registers, or documents relevant to his business or to furnish such other information as he may deem fit for scrutiny, or